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[Cites 0, Cited by 0] [Section 3B(3)] [Section 3B] [Entire Act]

State of Rajasthan - Subsection

Section 3B(3)(a) in The Rajasthan Land Revenue (Industrial Areas Allotment) Rules, 1959

(a)The Allotting Authority shall invite bids for allotment of land for tourism units set apart and reserved for tourism unit under sub-rule (2) through advertisement published in National and State Level news paper. The reserve price for allotment of land shall be mentioned in the advertisement.