Himachal Pradesh High Court
Om Krishan vs . State Of H.P. on 27 December, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Om Krishan vs. State of H.P. .
Cr.MPM No. 2823 of 2022 27.12.2022 Present: Mr. Sunil Kumar, Advocate, for the petitioner.
Mr. Narender Guleria, Addl. A.G. for the respondent.
Notice. Learned Additional Advocate General appears and waives service of notice on behalf of the respondent and seeks time to file status report.
List before appropriate Bench on 3.1.2023.
(Satyen Vaidya) Judge 27th December, 2022 (kck) ::: Downloaded on - 29/12/2022 20:39:20 :::CIS