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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Uttarakhand - Subsection

Section 34(1)(ii) in Uttarakhand Co-Operative Societies Act, 2003

(ii)the share of the State Government in the share capital of the society exceeds fifty percent of the total share capital of the society;