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[Cites 0, Cited by 0] [Section 329(1)] [Section 329] [Entire Act]

Union of India - Subsection

Section 329(1)(b) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(b)"Very Good" conduct is not governed by a sailor's character as assessed on his service certificate, except as in clause (c) of sub-regulation (2) and, subject to the provisions of the following rules, the latter part of a year for which a character lower than "VG." has been awarded may be regarded by the Commanding Officer as a period of "Very Good" conduct.