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[Cites 0, Cited by 0] [Section 138(14)] [Section 138] [Entire Act]

State of Rajasthan - Subsection

Section 138(14)(c) in Rajasthan Goods and Services Tax Rules, 2017

(c)where the goods are being transported horn the customs port, airport, air cargo complex and land customs station to an inland container depot or a container freight station for clearance by Customs;