Delhi High Court - Orders
Insha Minor Through Her Next Friend And ... vs Dr D K Sharma on 9 September, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~8 & 39 to 66
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 722/2022
INSHA MINOR THROUGH HER NEXT FRIEND AND
NATURAL FATHER SH.IRSHAD AHMAD SOFI..... Petitioner
Through: Mr.Ashok Agarwal, Mr.Kumar
Utkarsh and Mr.Manoj, Advs.
versus
DR D K SHARMA ..... Respondent
Through: Mr. Sameer Vashisht, ASC GNCTD
with Ms. Sanjana Nangia, Adv. for
GNCTD.
Mr.Balendu Shekhar, CGSC with
Mr.Sriansh Prakash, Mr. Krishna
Chaitanya and Mr.Raj Kumar
Maurya, Advs. for R-2.
39
+ CONT.CAS(C) 415/2022 & CM APPL. 18280/2022
MASTER MEDHANSH JHAWAR @ MADHAV THROUGH HIS
NATURAL GUARDIAN ..... Petitioner
Through: Mr. Rahul Malhotra, Adv.
Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Raghav
Anand, Adv.
versus
RAJESH BHUSHAN & ORS. ..... Respondents
Through: Mr. Kirtiman Singh, CGSC with Mr.
Waize Ali, Mr. Madhav Bajaj, Ms.
Kunjala Bhardwaj, Mr. Yash, Advs.
for UOI.
Mr. Sameer Vashisht, ASC GNCTD
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:09.09.2022
17:32:19
with Ms. Sanjana Nangia, Adv. for
GNCTD.
Mr.Jaswinder Singh, Adv. for R-1.
Mr.Ripu Daman Bhardwaj, CGSC
40
+ W.P.(C) 11610/2017, CM APPL. 27637/2018 (Direction)
FSMA INDIA CHARITABLE TRUST ..... Petitioner
Through: Mr.Ashok Agarwal, Mr.Kumar
Utkarsh and Mr.Manoj Kumar, Advs.
Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Raghav
Anand, Adv.
versus
UNION OF INDIA AND ANR. ..... Respondent
Through: Mr. Sameer Vashisht, ASC GNCTD
with Ms. Sanjana Nangia, Adv. for
GNCTD.
Mr. Sameer Vashisht, ASC with Ms.
Sanjana Nangia, Adv. for R-2
41
+ W.P.(C) 2943/2020, CM APPL. 6633/2022(Direction)
ALISHBA KHAN ..... Petitioner
Through: Mr. Rahul Malhotra, Adv.
Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Raghav
Anand, Adv.
versus
UNION OF INDIA AND ORS. ..... Respondent
Through: Mr. Sameer Vashisht, ASC GNCTD
with Ms. Sanjana Nangia, Adv. for
GNCTD.
Mr.Anuj Agarwal, ASC with
Ms.Ayushi Bansal, Mr. Sanyam Suri,
Ms. Arshya Singh, Advs. for R-2 &
R-4.
42
+ W.P.(C) 5315/2020, CM APPL. 19189/2020(Direction)
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:09.09.2022
17:32:19
MASTER ARNESH SHAW ..... Petitioner
Through: Mr. Rahul Malhotra, Adv.
Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Raghav
Anand, Adv.
Versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Sameer Vashisht, ASC GNCTD
with Ms. Sanjana Nangia, Adv. for
GNCTD.
Mr.Ripu Daman Bhardwaj, CGSC
for UOI with Ms. Neha Sharma, Adv.
43
+ W.P.(C) 10782/2020, CM APPL. 33828/2020(Direction)
AVIRAJ GARG, AGE 4 YEARS, THROUGH HIS NEXT FRIEND
AND NATURAL FATHER SH. ABHINAV GARG..... Petitioner
Through: Mr.Ashok Agarwal, Mr.Kumar
Utkarsh and Mr.Manoj Kumar, Advs.
Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Raghav
Anand, Adv.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Mr. Sameer Vashisht, ASC GNCTD
with Ms. Sanjana Nangia, Adv. for
GNCTD.
44
+ W.P.(C) 322/2021, CM APPL. 812/2021(Direction)
KESHAV SHARMA AGE 12 YEARS THROUGH HIS NEXT
FRIEND AND NATURAL FATHER SANJEEV KUMAR
..... Petitioner
Through: Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Raghav
Anand, Adv.
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:09.09.2022
17:32:19
Versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Sameer Vashisht, ASC GNCTD
with Ms. Sanjana Nangia, Adv. for
GNCTD.
Mr.Ajay Digpaul, CGSC, Mr.Kamal
Digpaul, Ms.Swati Kwatra and Ms.
Pinky Yadav, Advs. for UOI.
45
+ W.P.(C) 1491/2021, CM APPL. 4291/2021(Direction)
CM APPL. 8671/2022(Direction)
MASTER MEDHANSH JHAWAR @ MADHAV..... Petitioner
Through: Mr. Rahul Malhotra, Adv.
Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Raghav
Anand, Adv.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Sameer Vashisht, ASC GNCTD
with Ms. Sanjana Nangia, Adv. for
GNCTD.
46
+ W.P.(C) 1511/2021, CM APPLs. 4331-32/2021(Direction)
CM APPL. 8616/2022(Direction)
MASTER KENIT JHAWAR @ KESHAV ..... Petitioner
Through: Mr. Rahul Malhotra, Adv.
Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Raghav
Anand, Adv.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Mr. Sameer Vashisht, ASC GNCTD
with Ms. Sanjana Nangia, Adv. for
GNCTD.
Mr.Ghanshyam Mishra, Adv. for R-1
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:09.09.2022
17:32:19
Mr.Rishav Dubeyand, Adv. for UOI.
47
+ W.P.(C) 1611/2021, CM APPL. 4600/2021(Direction)
LAKSHYA KUMAR GOYAL, 8 YRS OLD, THROUGH HIS NEXT
FRIEND AND NATURAL FATHER SH. VIPIN KUMAR
..... Petitioner
Through: Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Rohan
Poddar Adv.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Mr. Sameer Vashisht, ASC GNCTD
with Ms. Sanjana Nangia, Adv. for
GNCTD.
Mrs.Bharathi Raju, Sr. Panel Counsel
for R-1.
48
+ W.P.(C) 3662/2021, CM APPL. 11103-05/2021, CM APPL. 25590-
91/2021(Direction), CM APPL. 32504/2021
PAYEL BHATTACHARYA ..... Petitioner
Through: Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Raghav
Anand, Adv.
versus
UNION OF INDIA & ORS. ..... Respondent
Through: Mr. Sameer Vashisht, ASC GNCTD
with Ms. Sanjana Nangia, Adv. for
GNCTD.
Mr.Ripu Daman Bhardwaj, CGSC
for UOI with Ms. Neha Sharma, Adv.
Mr. Anuj Agarwal, ASC with
Ms.Ayushi Bansal, Ms. Arshya
Singh, Mr. Sanyam Suri, Advs. for R-
2
49
+ W.P.(C) 3682/2021, CM APPL. 11153/2021(Direction)
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:09.09.2022
17:32:19
HARSHIT SONI, 16 YEARS OLD, THROUGH HIS NEXT
FRIEND AND NATURAL FATHER SH. TIKAM CHAND SONI
..... Petitioner
Through: Mr. Sameer Vashisht, ASC GNCTD
with Ms. Sanjana Nangia, Adv. for
GNCTD.
Mr. Chetan Sharma, ASG with Mr.
T.P. Singh, Sr. Central Govt. Counsel
for UOI.
Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Raghav
Anand, Adv.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: None.
50
+ W.P.(C) 3689/2021, CM APPL. 11179/2021(Direction)
DHANANJAY BHARDWAJ, 11 YEARS OLD, THROUGH HIS
NEXT FRIEND AND NATURAL FATHER SH. AMIT KUMAR
..... Petitioner
Through: Mr.Ashok Agarwal, Mr.Kumar
Utkarsh and Mr.Manoj Kumar, Advs.
Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Raghav
Anand, Adv.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Mr. Sameer Vashisht, ASC GNCTD
with Ms. Sanjana Nangia, Adv. for
GNCTD.
Mr.Sanjeev Uniyal, Mr.Dhawal
Uniyal, and Advs. for UOI.
51
+ W.P.(C) 3706/2021, CM APPL. 11229/2021(Direction)
KHUSHWANT BHARDWAJ, 7 YEARS OLD, THROUGH HIS
NEXT FRIEND AND NATURAL FATHER SH. NIKHIL
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:09.09.2022
17:32:19
BHARDWAJ ..... Petitioner
Through: Mr.Ashok Agarwal, Mr.Kumar
Utkarsh and Mr.Manoj Kumar, Advs.
Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Raghav
Anand, Adv.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Mr. Sameer Vashisht, ASC GNCTD
with Ms. Sanjana Nangia, Adv. for
GNCTD.
52
+ W.P.(C) 3707/2021, CM APPL. 11230/2021(Direction)
AARAV GARG, 5 YEARS OLD, THROUGH HIS NEXT FRIEND
AND NATURAL FATHER SH. VIVEK ..... Petitioner
Through: Mr.Ashok Agarwal, Mr.Kumar
Utkarsh and Mr.Manoj Kumar, Advs.
Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Raghav
Anand, Adv.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Sameer Vashisht, ASC GNCTD
with Ms. Sanjana Nangia, Adv. for
GNCTD.
53
+ W.P.(C) 3729/2021, CM APPL. 11269/2021(Direction)
MANISH, 8 YEARS OLD, THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. PHOOL CHAND JAT & ANR.
..... Petitioners
Through: Mr.Ashok Agarwal, Mr.Kumar
Utkarsh and Mr.Manoj Kumar, Advs.
Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Raghav
Anand, Adv.
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:09.09.2022
17:32:19
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Sameer Vashisht, ASC GNCTD
with Ms. Sanjana Nangia, Adv. for
GNCTD.
54
+ W.P.(C) 3737/2021, CM APPL. 11277/2021(Direction)
SHOURYA MARU, 7 YEARS OLD, THROUGH HIS NEXT
FRIEND AND NATURAL FATHER SH. KAMAL KUMAR
MARU ..... Petitioner
Through: Mr.Ashok Agarwal, Mr.Kumar
Utkarsh and Mr.Manoj Kumar, Advs.
Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Raghav
Anand, Adv.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Mr. Sameer Vashisht, ASC GNCTD
with Ms. Sanjana Nangia, Adv. for
GNCTD.
55
+ W.P.(C) 3859/2021, CM APPL. 11647/2021(Direction)
SIDDHARTH SWARNKAR, 9 YEARS OLD, THROUGH HIS
NEXT FRIEND AND NATURAL FATHER SH. DINESH KUMAR
SWARNKAR ..... Petitioner
Through: Mr.Ashok Agarwal, Mr.Kumar
Utkarsh and Mr.Manoj Kumar, Advs.
Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Rohan
Poddar Adv.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Mr. Sameer Vashisht, ASC GNCTD
with Ms. Sanjana Nangia, Adv. for
GNCTD.
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:09.09.2022
17:32:19
56
+ W.P.(C) 4045/2021, CM APPL. 12213/2021(Direction)
UTKARSH INDRAJIT PAWAR, 10 YEARS OLD, THROUGH HIS
NEXT FRIEND AND NATURAL FATHER SH. INDRAJIT
DAMAR PAWAR ..... Petitioner
Through: Mr.Ashok Agarwal, Mr.Kumar
Utkarsh and Mr.Manoj Kumar, Advs.
Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Raghav
Anand, Adv.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Mr. Sameer Vashisht, ASC GNCTD
with Ms. Sanjana Nangia, Adv. for
GNCTD.
Mr.Harish Kumar Garg, Adv. for R-1.
57
+ W.P.(C) 4067/2021, CM APPL. 12306/2021(Direction)
ANSHU, 10 YEARS OLD, THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. NARENDRA KUMAR YADAV
..... Petitioner
Through: Mr.Ashok Agarwal, Mr.Kumar
Utkarsh and Mr.Manoj Kumar, Advs.
Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Raghav
Anand, Adv.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Sameer Vashisht, ASC GNCTD
with Ms. Sanjana Nangia, Adv. for
GNCTD.
Mr.Sanjeev Sabharwal, Sr. govt.
counsel for UOI.
58
+ W.P.(C) 4259/2021, CM APPL. 12948/2021(Direction)
ISHAAN, 10 YEARS OLD, THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. RAJVIR SINGH ..... Petitioner
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:09.09.2022
17:32:19
Through: Mr.Ashok Agarwal, Mr.Kumar
Utkarsh and Mr.Manoj Kumar, Advs.
Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Raghav
Anand, Adv.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Sameer Vashisht, ASC GNCTD
with Ms. Sanjana Nangia, Adv. for
GNCTD.
59
+ W.P.(C) 4304/2021, CM APPL. 13108/2021(Direction)
TANAV HANDOO, 6 YEARS OLD, THROUGH HIS NEXT
FRIEND AND NATURAL FATHER SH. AMIT HANDOO
..... Petitioner
Through: Mr.Ashok Agarwal, Mr.Kumar
Utkarsh and Mr.Manoj Kumar, Advs.
Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Raghav
Anand, Adv.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Mr. Sameer Vashisht, ASC GNCTD
with Ms. Sanjana Nangia, Adv. for
GNCTD.
Mr.Satya Ranjan Swain, Sr. Panel
Counsel with Mr.Kautilya Birat, Adv.
for UOI.
60
+ W.P.(C) 4551/2021, CM APPL. 13949/2021(Direction)
SHAURYA DAHIYA, 7 YEARS OLD, THROUGH HIS NEXT
FRIEND AND NATURAL FATHER SH. SATBIR DAHIYA
..... Petitioner
Through: Mr.Ashok Agarwal, Mr.Kumar
Utkarsh and Mr.Manoj Kumar, Advs.
Ms. Shyel Trehan, Amicus Curie [M.
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:09.09.2022
17:32:19
No. 09810163818] with Mr. Raghav
Anand, Adv.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Mr. Sameer Vashisht, ASC GNCTD
with Ms. Sanjana Nangia, Adv. for
GNCTD.
61
+ W.P.(C) 4812/2021, CM APPL. 14844/2021(Direction)
NIKHIL YOGENDERSINGH CHOUDARY, 17 YEARS OLD,
THROUGH HIS NEXT FRIEND AND NATURAL FATHER SH.
YOGENDERSINGH P CHOUDARY ..... Petitioner
Through: Mr.Ashok Agarwal, Mr.Kumar
Utkarsh and Mr.Manoj Kumar, Advs.
Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Raghav
Anand, Adv.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Mr. Sameer Vashisht, ASC GNCTD
with Ms. Sanjana Nangia, Adv. for
GNCTD.
62
+ W.P.(C) 5394/2021, CM APPL. 16683/2021(Direction)
UDAYVEER SINGH GULERIA, 7 YEARS OLD, THROUGH HIS
NEXT FRIEND AND NATURAL FATHER SH. RAMESH
GULERIA ..... Petitioner
Through: Mr.Ashok Agarwal, Mr.Kumar
Utkarsh and Mr.Manoj Kumar, Advs.
Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Raghav
Anand, Adv.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Mr. Sameer Vashisht, ASC GNCTD
with Ms. Sanjana Nangia, Adv. for
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:09.09.2022
17:32:19
GNCTD.
63
+ W.P.(C) 5395/2021, CM APPL. 16686/2021(Direction)
MASTER AYUSHMAN CHATURVEDI ..... Petitioner
Through: Mr.Anurag Ojha and Mr. Gautam
Barnwal, Advs.
Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Raghav
Anand, Adv.
versus
UNION OF INDIA & ORS. ..... Respondent
Through: Mr. Sameer Vashisht, ASC GNCTD
with Ms. Sanjana Nangia, Adv. for
GNCTD.
Mr. Farman Ali, Sr. Panel counsel
and Ms.Usha Jamnal, Mr. Krishan
Kumar, Advs. for R-1.
Mr.Jawahar Raja, ASC (C) for R-2.
64
+ W.P.(C) 9684/2021
AADHYAN JAISWAL 11 YEARS OLD THROUGH HIS NEXT
FRIEND AND NATURAL FATHER SH ANIL KUMAR JAISWAL
..... Petitioner
Through: Mr.Ashok Agarwal, Mr.Kumar
Utkarsh and Mr.Manoj Kumar, Advs.
Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Raghav
Anand, Adv.
versus
UNION OF INDIA & ORS. ..... Respondent
Through: Mr. Sameer Vashisht, ASC GNCTD
with Ms. Sanjana Nangia, Adv. for
GNCTD.
Mr.Divyam Nandrajog, Panel counsel
for GNCTD with Mr.Jasmeet Jolly,
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:09.09.2022
17:32:19
Adv. for R-2.
65
+ W.P.(C) 14317/2021, CM APPL. 45148/2021(Direction)
SHREYANSH AARAV, 11 YEARS OLD, THROUGH HIS NEXT
FRIEND AND NATURAL MOTHER SMT. KANCHAN KAMINI
..... Petitioner
Through: Mr.Ashok Agarwal, Mr.Kumar
Utkarsh and Mr.Manoj Kumar, Advs.
Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Raghav
Anand, Adv.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh, CGSC with Mr.
Waize Ali, Mr. Madhav Bajaj, Ms.
Kunjala Bhardwaj, Mr. Yash, Advs.
for UOI.
Mr. Sameer Vashisht, ASC GNCTD
with Ms. Sanjana Nangia, Adv. for
GNCTD.
Mr. Ripu Daman Bhardwaj, Ms. Neha
Sharma, Adv. for UOI
66
+ W.P.(C) 1182/2022, CM APPL. 3442/2022 (Direction)
INSHA MINOR THROUGH HER NEXT FRIEND AND
NATURAL FATHER SH IRSHAD AHMAD SOFI ..... Petitioner
Through: Mr.Ashok Agarwal, Mr.Kumar
Utkarsh and Mr.Manoj Kumar, Advs.
Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Raghav
Anand, Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Sameer Vashisht, ASC GNCTD
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:09.09.2022
17:32:19
with Ms. Sanjana Nangia, Adv. for
GNCTD.
Ms. Aruna Arunendhmauli Prasad,
Mr. Amit Yadav, Advs. for R-2.
Mr. Sanjeev Uniyal, Mr. Dhawal
Uniyal, Advs. for UOI.
Mr. Rishikesh Kumar, ASC, GNCTD
with Mr.Muhammad Zaid and Mr.
Aditya Raj, Mr. G.D. Sharma, Ms.
Sheenu Priya, Advs. for R-4.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 09.09.2022 Since Hon'ble Judge is occupied in DB-1, list on 17.10.2022.
By Order Court Master SEPTEMBER 09, 2022/neha Signature Not Verified Digitally Signed By:NEHA Signing Date:09.09.2022 17:32:19