11. Superintendent to visit frequently work under execution.
(1)The Superintendent shall visit from time to time the work under execution and see that it is carried out according to the approved plan and estimate. In the event of any hitch or difficulty, the Superintendent shall, if it is within his powers, give the matter prompt attention and assist the Public Works Department authorities in removing it.(2)The Superintendent shall at once report to the Inspector General, the defects and irregularities noticed by him in the construction of wards, cells and other places of detention.
