National Green Tribunal
Yashaswi Fish Meal And Oil Company ... vs Union Of India on 5 April, 2022
Bench: K. Ramakrishnan, Satyagopal Korlapati
Item No.07 to 09:-
BEFORE THE NATIONAL GREEN TRIBUNAL
SOUTHERN ZONE, CHENNAI
Original Application No. 27 of 2019 (SZ) &
I.A. No.29 of 2019 (SZ)
With
Appeal No. 05 of 2020 (SZ)
With
Original Application No.254 of 2020 &
I.A. No.124 of 2020 (SZ)
(Through Video Conference)
IN THE MATTER OF:
Kishore Kumar and Anr.
...Applicant(s)
Versus
Union of India and Ors.
...Respondent(s)
With
M/s. Yashaswi Fish meal and oil
Company
... Appellant(s)
Versus
Union of India and others.
...Respondent(s)
With
Sugandhi Shekar
...Applicant(s)
Versus
Union of India and others. ...Respondent(s)
Date of hearing: 05.04.2022.
CORAM:
HON'BLE MR. JUSTICE K. RAMAKRISHNAN, JUDICIAL MEMBER
HON'BLE DR. SATYAGOPAL KORLAPATI, EXPERT MEMBER
O.A. No. 27/2019
For Applicant(s): Mr. Karunakar Mahalik along with Mr.
Priyanshu Upadhya
For Respondent(s): Mr. G.M. Syed Nurullah Sheriff for R1
Mr. Vasanth H.K. for R3 and R4
Mr. Rajat Jonathan Saw for Mr. Darpan for R2
and R5
Mr. M.T. Jagan Mohan for R6 to R8
Mr. V.V. Ramana for R10
Mr. T.K. Bhaskar for R11
Mr. Madhavaneswaran for Mr. M.R. Gokul
Krishnan for R13
Appeal No. 05/2020
For Appellant(s): Mr. T.K. Bhaskar
For Respondent(s): Mr. G.M. Syed Nurullah Sheriff for R1
Mr. Vasanth H.K. for R2 and R3
Mr. Rajat Jonathan Saw for Mr. Darpan for R4
Mr. K.N. Praveen Kumar for R5 to R8
O.A. No. 254/2020
For Applicant(s): Mr. K. N. Praveen Kumar
For Respondent(s): Ms. M. Sumathi for R1
Mr. Rajat Jonathan Saw for Mr. Darpan for R2
to R5, R9 to R14, R16
Mr. Madhavaneswaran for Mr. M.R. Gokul
Krishnan for R6 and R7
Mr. Vasanth H.K. for R8
Mr. Ashok K. Nayak for R15
Mr. T.K. Bhaskar for R22
Mr. Prasana Shetty for R18 to R20
Mr. M.V.V. Ramana for R21
ORDER
1. The above cases have been posted to today for further hearing.
2. Heard the Learned Counsel for the applicants/appellant and Learned Counsel for the respondents.
3. Parties are at liberty to file written submissions and other documents, if any, they want to rely on within one week.
4. Heard. Judgement Reserved.
..................................J.M. (Justice K. Ramakrishnan) ...............................E.M. (Dr. Satyagopal Korlapati) O.A. No. 27/2019(SZ)& Appeal No. 05/2020 (SZ) & O.A. No. 254/2020 5th April, 2022. (AM)