Section 3 in U.P. Zila Panchayats (Voting on Motions of Non-Confidence) Rules, 1966
3. Procedure of meeting.
- As soon as the debate on a motion of no-confidence has concluded or the period of two hours for a debate thereon under sub-section (8) of Section 28 of the Act has expired, the Presiding Officer shall announce that the motion shall be put to vote which shall be held by secret ballot.
