Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 39 in The Displaced Persons (Compensation and Rehabilitation) Rules, 1955

39. Disposal of Government Plots.

- A Government plot forming part of the Compensation Pool may be sold by public auction.