Supreme Court - Daily Orders
Union Of India vs Major S.P. Sharma on 6 February, 2014
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ITEM NO.101-PH COURT NO.4 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(s).2951-2957 OF 2001
UNION OF INDIA AND ORS Appellant (s)
VERSUS
MAJOR S.P. SHARMA AND ORS Respondent(s)
(With appln(s) for permission to place addl. documents on record,
revocation and office report)
Date: 06/02/2014 These Appeals were called on for hearing today.
CORAM :
HON’BLE DR. JUSTICE B.S. CHAUHAN
HON’BLE MR. JUSTICE J. CHELAMESWAR
HON’BLE MR. JUSTICE M.Y. EQBAL
For Appellant(s) Mr. Paras Kuhad,ASG
Mr. Jitin Chaturvedi,Adv.
Mr. R. Balasubramaniam,Adv.
Mr. Abhinav Mukherjee,Adv.
Mr. B.V. Balaram Das,Adv.(A.C.)
For Respondent(s)
C.A. No. 2951/2001 Mr. P.P. Rao, Sr,.Adv.
Ms. Amrita Sanghi,Adv.
Ms. Aditi,Adv.
Mr. Nar Hari Singh,Adv.
Mr. Vikas Mehta,Adv.
Major K. Ramesh,Adv.
Ms. Archana Ramesh, Adv.
Dr. Kailash Chand,Adv.
Mr. Akshat Kulshrestha,Adv.
Mr. Swarendu Chatterjee,Adv.
Mr. Surajit Bhaduri,Adv.
C.A. No. 2952/2001 Mr. Kameshwar Gumber,adv.
Ms. Koshima Arora,Adv.
Ms. Kiran Mathur,Adv.
Dr. Kailash Chand,Adv.
C.A. No. 2953/2001 Mr. Dipak Bhattacharya,Adv.
Mr. S. Shekhar,Adv.
Mrs. Harman Guliani,Adv.
Dr.(Mrs.)Vipin Gupta,Adv.
C.A. No. 2954/2001 & Ms. Kiran Suri,Sr.Adv.
C.A. No. 2957/2001 Ms. Ritika Gambhir,Adv.
Mr. A.J. Amith,Adv.
Dr. (Mrs.) Vipin Gupta,Adv.
C.A. No. 2955/2001 Ms. Amrita Sanghi, Adv.
Mr. Vikas Mehta, Adv.
C.A. No. 2956/2001 Mr. A.K. Panda, Sr. Adv.
Mr. Vikas Mehta, Adv.
UPON hearing counsel the Court made the following
O R D E R
Mr. Paras Kuhad, learned ASG appearing for the appellants- Union of India, resumed his submissions in rejoinder at 10.30 a.m. and concluded at 12.55 p.m. Arguments concluded. Judgment reserved. Parties are at liberty to file written submission within 10 days from today.
(O.P. Sharma) (Deepak Mansukhani) (M.S. Negi) Court Master Court Master Assistant Registrar