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Delhi High Court - Orders

Kohinoor Seed Fields India Pvt Ltd vs Veda Seed Sciences Pvt Ltd & Anr on 6 February, 2023

Author: Amit Bansal

Bench: Amit Bansal

$~12-14
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

+      C.O. (COMM.IPD-TM) 778/2022 & I.A. 20333/2022 (u/S 151 CPC)

       KOHINOOR SEED FIELDS INDIA PVT LTD ..... Petitioner
                    Through: Mr. Saurav Agarwal with Mr. Adarsh
                              Ramanujan, Ms. Surabhi Katyal,
                              Mr.Shantanu Agarwal, Mr.Skanda
                              Shekhar, Ms. Chandreyee Maitra and
                              Ms. Kavya Pahwa, Advocates.
                    versus

       VEDA SEED SCIENCES PVT LTD & ANR.        ..... Respondents
                     Through: Mr. Raj Shekhar Rao, Senior
                              Advocate with Mr. Raavi Venkata
                              Yogesh, Ms. Sindoora VNL, Ms.
                              Twinkle Rathi and Ms. Vishakha
                              Gupta, Advocate for respondent No.1
                              Mr. Harish Vaidyanathan Shankar,
                              CGSC with Mr. Srish Kumar Mishra,
                              Mr.     Sagar      Mehlawat       and
                              Mr.Alexander Mathai Paikaday,
                              Advocates for respondent No.2

+      C.O. (COMM.IPD-TM) 782/2022 & I.A. 20524/2022 (u/S 151 CPC)

       KOHINOOR SEED FIRLDS INDIA PVT LTD ..... Petitioner
                    Through: Mr. Saurav Agarwal with Mr. Adarsh
                              Ramanujan, Ms. Surabhi Katyal,
                              Mr.Shantanu Agarwal, Mr.Skanda
                              Shekhar, Ms. Chandreyee Maitra and
                              Ms. Kavya Pahwa, Advocates.
                    versus

       VEDA SEED SCIENCES PVT LTD & ANR.     ..... Respondents
                     Through: Mr. Raj Shekhar Rao, Senior
                              Advocate with Mr. Raavi Venkata

                                                    Signature Not Verified
                                                    Digitally Signed By:AMIT
                                                    BANSAL

C.O. (COMM.IPD-TM) 778/2022 and connected matters                    Page 18:41:01
                                                    Signing Date:06.02.2023 1 of 3
                                              Yogesh, Ms. Sindoora VNL, Ms.
                                             Twinkle Rathi and Ms. Vishakha
                                             Gupta, Advocate for respondent No.1
                                             Mr. Harish Vaidyanathan Shankar,
                                             CGSC with Mr. Srish Kumar Mishra,
                                             Mr.     Sagar      Mehlawat     and
                                             Mr.Alexander Mathai Paikaday,
                                             Advocates for respondent No.2

+      C.O. (COMM.IPD-TM) 783/2022
       KOHINOOR SEED FIELDS INDIA PVT LTD ..... Petitioner
                    Through: Mr. Saurav Agarwal with Mr. Adarsh
                              Ramanujan, Ms. Surabhi Katyal,
                              Mr.Shantanu Agarwal, Mr.Skanda
                              Shekhar, Ms. Chandreyee Maitra and
                              Ms. Kavya Pahwa, Advocates.

                              versus

       VEDA SEED SCIENCES PVT LTD & ANR.        ..... Respondents
                     Through: Mr. Raj Shekhar Rao, Senior
                              Advocate with Mr. Raavi Venkata
                              Yogesh, Ms. Sindoora VNL, Ms.
                              Twinkle Rathi and Ms. Vishakha
                              Gupta, Advocate for respondent No.1
                              Mr. Harish Vaidyanathan Shankar,
                              CGSC with Mr. Srish Kumar Mishra,
                              Mr.     Sagar      Mehlawat       and
                              Mr.Alexander Mathai Paikaday,
                              Advocates for respondent No.2

       CORAM:
       HON'BLE MR. JUSTICE AMIT BANSAL

                              ORDER

% 06.02.2023

1. Counsel for the respondent no.2 enters appearance and accepts notice.

Signature Not Verified Digitally Signed By:AMIT BANSAL

C.O. (COMM.IPD-TM) 778/2022 and connected matters Page 18:41:01 Signing Date:06.02.2023 2 of 3

2. Reply be filed within four weeks.

3. Last opportunity of four weeks is given to the respondent no.1 to file reply.

4. Rejoinder thereto, if any, be filed within three weeks thereafter.

5. List on 28th March, 2023 along with CS(COMM) 828/2022.

AMIT BANSAL, J FEBRUARY 6, 2023 mr/dk Signature Not Verified Digitally Signed By:AMIT BANSAL C.O. (COMM.IPD-TM) 778/2022 and connected matters Page 18:41:01 Signing Date:06.02.2023 3 of 3