Delhi High Court - Orders
Kohinoor Seed Fields India Pvt Ltd vs Veda Seed Sciences Pvt Ltd & Anr on 6 February, 2023
Author: Amit Bansal
Bench: Amit Bansal
$~12-14 * IN THE HIGH COURT OF DELHI AT NEW DELHI + C.O. (COMM.IPD-TM) 778/2022 & I.A. 20333/2022 (u/S 151 CPC) KOHINOOR SEED FIELDS INDIA PVT LTD ..... Petitioner Through: Mr. Saurav Agarwal with Mr. Adarsh Ramanujan, Ms. Surabhi Katyal, Mr.Shantanu Agarwal, Mr.Skanda Shekhar, Ms. Chandreyee Maitra and Ms. Kavya Pahwa, Advocates. versus VEDA SEED SCIENCES PVT LTD & ANR. ..... Respondents Through: Mr. Raj Shekhar Rao, Senior Advocate with Mr. Raavi Venkata Yogesh, Ms. Sindoora VNL, Ms. Twinkle Rathi and Ms. Vishakha Gupta, Advocate for respondent No.1 Mr. Harish Vaidyanathan Shankar, CGSC with Mr. Srish Kumar Mishra, Mr. Sagar Mehlawat and Mr.Alexander Mathai Paikaday, Advocates for respondent No.2 + C.O. (COMM.IPD-TM) 782/2022 & I.A. 20524/2022 (u/S 151 CPC) KOHINOOR SEED FIRLDS INDIA PVT LTD ..... Petitioner Through: Mr. Saurav Agarwal with Mr. Adarsh Ramanujan, Ms. Surabhi Katyal, Mr.Shantanu Agarwal, Mr.Skanda Shekhar, Ms. Chandreyee Maitra and Ms. Kavya Pahwa, Advocates. versus VEDA SEED SCIENCES PVT LTD & ANR. ..... Respondents Through: Mr. Raj Shekhar Rao, Senior Advocate with Mr. Raavi Venkata Signature Not Verified Digitally Signed By:AMIT BANSAL C.O. (COMM.IPD-TM) 778/2022 and connected matters Page 18:41:01 Signing Date:06.02.2023 1 of 3 Yogesh, Ms. Sindoora VNL, Ms. Twinkle Rathi and Ms. Vishakha Gupta, Advocate for respondent No.1 Mr. Harish Vaidyanathan Shankar, CGSC with Mr. Srish Kumar Mishra, Mr. Sagar Mehlawat and Mr.Alexander Mathai Paikaday, Advocates for respondent No.2 + C.O. (COMM.IPD-TM) 783/2022 KOHINOOR SEED FIELDS INDIA PVT LTD ..... Petitioner Through: Mr. Saurav Agarwal with Mr. Adarsh Ramanujan, Ms. Surabhi Katyal, Mr.Shantanu Agarwal, Mr.Skanda Shekhar, Ms. Chandreyee Maitra and Ms. Kavya Pahwa, Advocates. versus VEDA SEED SCIENCES PVT LTD & ANR. ..... Respondents Through: Mr. Raj Shekhar Rao, Senior Advocate with Mr. Raavi Venkata Yogesh, Ms. Sindoora VNL, Ms. Twinkle Rathi and Ms. Vishakha Gupta, Advocate for respondent No.1 Mr. Harish Vaidyanathan Shankar, CGSC with Mr. Srish Kumar Mishra, Mr. Sagar Mehlawat and Mr.Alexander Mathai Paikaday, Advocates for respondent No.2 CORAM: HON'BLE MR. JUSTICE AMIT BANSAL ORDER
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1. Counsel for the respondent no.2 enters appearance and accepts notice.
Signature Not Verified Digitally Signed By:AMIT BANSALC.O. (COMM.IPD-TM) 778/2022 and connected matters Page 18:41:01 Signing Date:06.02.2023 2 of 3
2. Reply be filed within four weeks.
3. Last opportunity of four weeks is given to the respondent no.1 to file reply.
4. Rejoinder thereto, if any, be filed within three weeks thereafter.
5. List on 28th March, 2023 along with CS(COMM) 828/2022.
AMIT BANSAL, J FEBRUARY 6, 2023 mr/dk Signature Not Verified Digitally Signed By:AMIT BANSAL C.O. (COMM.IPD-TM) 778/2022 and connected matters Page 18:41:01 Signing Date:06.02.2023 3 of 3