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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(1) in The Rajasthan Subordinate Accounts Service Rules, 1963

(1)as soon as it is decided that a certain number of posts shall be filled by promotion, the Chief Accounts Officer shall prepare a correct and complete list containing names not exceeding five times the number of vacancies (including officiating vacancies) out of the senior most persons in the next below grade ho are qualified for promotion.