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State of Odisha - Section

Section 113 in The Orissa Motor Vehicles Rules, 1993

113. Doors.

- In every public service vehicle other than a motor car which has no distinct and separate compartments for men and women, there shall be one door near about the middle of the left side of the vehicle and another emergency door on the right or the rear side of the vehicle. These doors shall be atleast 53 centimetres in width and of sufficient height and shall be provided with strong catch to keep them in place.