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[Cites 0, Cited by 0] [Section 210(5)] [Section 210] [Entire Act]

State of Tamilnadu - Subsection

Section 210(5)(d) in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

(d)explosion of receiver or Vessel used for storage at a pressure greater than atmospheric pressure, of any gas or gases or any liquid or solid, used as building material;