Supreme Court - Daily Orders
Ghanshyam Singh vs Mr. Deepak Singhal Prin. Secy. ... on 6 July, 2015
Bench: Dipak Misra, Prafulla C. Pant
ITEM NO.35 COURT NO.5 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
9873/2015
(Arising out of impugned final judgment and order dated 09/10/2014
in CP No. 1828/2014 passed by the High Court of Judicature at
Allahabad, Lucknow Bench)
GHANSHYAM SINGH Petitioner(s)
VERSUS
MR. DEEPAK SINGHAL PRIN. SECY.
IRRIGATION DEPTT. LUCKNOW & ORS. Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 06/07/2015 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Petitioner(s) Mr. Kamlendra Mishra,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(Gulshan Kumar Arora) (H.S. Parasher) Court Master Court Master Signature Not Verified Digitally signed by Gulshan Kumar Arora Date: 2015.07.09 10:24:06 IST Reason: