Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act] State of Telangana - Subsection Section 12(1)(g) in Nizams Institute of Medical Sciences Act, 1989 (g)to grant receipts sign and execute instruments and endorse or discount cheques or other negotiable instruments through its accredited agents;