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Delhi High Court - Orders

Kent Ro Systems Pvt Ltd & Anr vs Pushpendra Yadav & Ors on 23 July, 2021

Author: C. Hari Shankar

Bench: C. Hari Shankar

                          $~21
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      CS(COMM) 253/2021 & I.A. 6940/2021, I.A. 6941/2021, I.A.
                                 6942/2021, I.A. 7372/2021, I.A. 7373/2021

                                 KENT RO SYSTEMS PVT LTD & ANR.       ..... Plaintiffs
                                              Through: Ms. Rajeshwari H and Mr.
                                              Kumar Chitranshu, Advs.

                                                     versus

                                 PUSHPENDRA YADAV & ORS.            ..... Defendants
                                             Through: Mr. Neeraj Grover, Adv.

                                 CORAM:
                                 HON'BLE MR. JUSTICE C. HARI SHANKAR
                                           ORDER

% 23.07.2021 (Video-Conferencing) I.A. 6940/2021 in CS(COMM) 253/2021

1. Though this matter was heard at some length, Mr. Neeraj Grover, learned Counsel for Defendant No. 1, points out that even as per the recitals in the plaint, Defendant No. 1 has been selling its products at least since September, 2020.

2. In view thereof, he submits that he ought to be granted an opportunity to respond to this application before this court considers the application for grant of interim reliefs.

3. The request has merit.

4. In view thereof, issue notice on this application.

Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI CS(COMM) 253/2021 Page 1 of 10 Signing Date:27.07.2021 08:50:02

5. Mr. Neeraj Grover accepts notice on behalf of Defendant No. 1.

6. Let a response to this application be filed within two weeks from today with advance copy to learned Counsel for applicants/plaintiffs, who may file rejoinder thereto, if any, before the next date of hearing.

7. List this application for hearing and disposal qua Defendant No. 1 on 18th August, 2021. As this matter was heard at considerable length on two dates, it shall be reflected as part-heard on the next date of hearing.

8. Qua Defendant Nos. 2 and 3, the plaintiffs have also alleged infringement of its registered design by the products of other defendants, which are advertised and made available on the flipkart.com website, which does not, however, disclose the details of the manufactures or sellers of the products.

9. The sellers have, therefore, been representatively impleaded as Defendant No. 3 under the head "John Doe".

10. There is no appearance on behalf of Defendant No. 2 in the present proceedings today.

11. Issue notice to Defendant No. 2, returnable on 2nd August, 2021. Notice would issue to Defendant No. 2 by all modes including through M/s Jyoti Sagar & Associates, who have been retained by Defendant Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI CS(COMM) 253/2021 Page 2 of 10 Signing Date:27.07.2021 08:50:02 No. 2 in other matters which are pending before this Court.

12. M/s Jyoti Sagar & Associates is, therefore, directed to accept notice on behalf of Defendant No. 2 and inform Defendant No. 2 of the order passed today.

13. Despite this, if Defendant No. 2 does not appear on the next date of hearing, the court may proceed ex-parte against Defendant No.2.

14. On the next date of hearing, Defendant No. 2 is directed to disclose the names and addresses of the sellers of the products at serial nos. 1, 2, 4, 5, 7, 8, 9, 11 and 12 of the table in para 25 of the plaint. For ready reference, the table is reproduced hereunder:

S. URL's Defendant no. 1 & 3's No. products
1. https://www.flipkart.com/a qua-grand-ro-uv-uftds-

12-l-water-purifier-

machine-

14/p/itmc91edd4041fe2?pi d=WAPFTKSFHSCB RDZF&lid=LSTWAPFTK SFHSCBRDZFRT8Y9 P&marketplace=FLIPKA RT&srno=s_29_689&ot racker=AS_QueryStore_O rganicAutoSuggest_1_ 6_na_na_na&otracker1=A S_QueryStore_Organic AutoSuggest_1_6_na_na_ na&fm=SEARCH&iid =7b46fa26-23d6-41e8- Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI CS(COMM) 253/2021 Page 3 of 10 Signing Date:27.07.2021 08:50:02 928c-

0bdcb5e69350.WAPFTKS FHSCBRDZF.SEARC H&ppt=sp&ppn=sp&qH= 57f97975143685a0

2. https://www.flipkart.com/a qua-ip-grand-plus-rouv- uf-tds-12-l-water-purifier- machine-

14/p/itmade321810f71d?pi d=WAPFUUEHGYFR M2UY&lid=LSTWAPFU UEHGYFRM2UYXJB TPE&marketplace=FLIPK ART&srno=s_15_345 &otracker=search&otracke r1=search&fm=SEAR CH&iid=8955bb98-2822- 4f67-bfca-

5d0f7d6ad9aa.WAPFUUE HGYFRM2UY.SEAR CH&ppt=sp&ppn=sp&qH =57f97975143685a0

4. https://www.flipkart.com/a qua-fresh-euro-

coppermineral-

ro-uv-tds-15-l-ro-uv-uf- tds-waterpurifier/ p/itme764f0d427411?pid= WAPFUARY B6ADEAGR&lid=LSTW APFUARYB6ADEAG RVZY5EZ&marketplace= FLIPKART&srno=s_1 _21&otracker=AS_Query Store_HistoryAutoSugg est_2_1_na_na_na&otrack er1=AS_QueryStore_ HistoryAutoSuggest_2_1_ na_na_na&fm=SEAR CH&iid=c629891f-a1c7- 4ef4-8336- Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI CS(COMM) 253/2021 Page 4 of 10 Signing Date:27.07.2021 08:50:02 03b430071c4d.WAPFUA RYB6ADEAGR.SEAR CH&ppt=sp&ppn=sp&ssi d=2zy0twb9f40000001 599552874994&qH=df748 591e747a676

5. https://www.flipkart.com/a qua-fresh-nycalakaline- wh-ro-uv-uf-tds-15-l-ro- uv-uf-tdswater-

purifier/p/itmf36d55d1c2c ed?pid= WAPFMBWU6XZWRPG H&lid=LSTWAPFMB WU6XZWRPGHXHGLQ Y&marketplace=FLIP KART&srno=s_1_13&otr acker=AS_QueryStore _HistoryAutoSuggest_2_1 _na_na_na&otracker1= AS_QueryStore_HistoryA utoSuggest_2_1_na_na _na&fm=SEARCH&defen dant=c629891f-a1c7-4ef4- 8336- 03b430071c4d.WAPFMB WU6XZ WRPGH.SEARCH&ppt=s p&ppn=sp&ssid=2zy0 twb9f40000001599552874 994&qH=defendant74859 1e7 47a676 Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI CS(COMM) 253/2021 Page 5 of 10 Signing Date:27.07.2021 08:50:02

7. https://www.flipkart.com/a qua-grand-12-litre-rouv- uf-l-uv-uf-tds-

waterpurifier/ p/itme0b703bbb0113?pid= WAPFV8VZ QEZKERF3&lid=LSTWA PFV8VZQEZKERF3Z AVIEK&marketplace=FLI PKART&srno=s_35_8 25&otracker=search&otra cker1=search&fm=SE ARCH&iid=a3a58581- a4b6-4a82-ac43- 487a2249dc43.WAPFV8V ZQEZKERF3.SEARC H&ppt=sp&ppn=sp&qH= 57f97975143685a0

8. https://www.flipkart.com/a qua-fresh-ro-uv-ufmineral- 15-l-ro-uv-uf-tds-

waterpurifier/ p/itmb0f0e72307a7e?pid= WAPFZHDS9 RWZUG5F&lid=LSTWA PFZHDS9RWZUG5F WUMJWJ&marketplace= FLIPKART&srno=s_4 _88&otracker=search&otr acker1=search&fm=SE ARCH&iid=622e6505- e0c2-43d4- a6bed1811b4f8241.

WAPFZHDS9RWZUG5F.

SEAR CH&ppt=sp&ppn=sp&qH =57f97975143685a0 Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI CS(COMM) 253/2021 Page 6 of 10 Signing Date:27.07.2021 08:50:02

9. https://www.flipkart.com/ water-solution-nyc-

redalkaline-

ro-uv-tds-uf-15l-15-l-ro- uv-uf-tdspurifier/ p/itm8b013cec16012?pid= WAPFN5FK MXGPZXCF&lid=LSTW APFN5FKMXGPZXC FMOWLK4&marketplace =FLIPKART&srno=s_ 30_703&otracker=search &otracker1=search&fm =SEARCH&iid=8660f3a7

-c90c-4286-b96c-

774e105917ae.WAPFN5F KMXGPZXCF.SEAR CH&ppt=sp&ppn=sp&qH =57f97975143685a0

11. https://www.flipkart.com/a qua-grand-a1-12-l-rouv- uf-tds-waterpurifier/ p/itmc994a71303cdf?pid= WAPFVEKEC 6YHWJTN&lid=LSTWA PFVEKEC6YHWJTN1 KQSAO&marketplace=FL IPKART&srno=s_49_ 1164&otracker=AS_Query Store_OrganicAutoSu ggest_1_6_na_na_na&otra cker1=AS_QueryStore _OrganicAutoSuggest_1_6 _na_na_na&fm=SEA RCH&iid=70d7bbba-

8354-4fc6-86ee-

6a12887b8194.WAPFVE KEC6YHWJTN.SEAR CH&ppt=sp&ppn=sp&qH =57f97975143685a0 Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI CS(COMM) 253/2021 Page 7 of 10 Signing Date:27.07.2021 08:50:02

12. https://www.flipkart.com/a qua-fresh-goldmineral- ro-uv-uf-tds-15-l-ro-uv-uf- tds-waterpurifier/ p/itme0da7debb8bd7?pid= WAPFU9HW A2GZJVZF&lid=LSTWA PFU9HWA2GZJVZF V8D8NN&marketplace=F LIPKART&srno=s_12 _285&otracker=AS_Query Store_OrganicAutoSu ggest_1_6_na_na_na&otra cker1=AS_QueryStore _OrganicAutoSuggest_1_6 _na_na_na&fm=SEA RCH&iid=0c390b14- 7e5d-43df-9aca-

9b46a1bd3999.WAPFU9H WA2GZJVZF.SEAR CH&ppt=sp&ppn=sp&qH =57f97975143685a0

15. Re-notify for the aforesaid purpose on 2nd August, 2021.

I.A. 7373/2021 in CS(COMM) 253/2021

1. Exemption from filing notarised affidavit is granted for the present.

2. The application stands disposed of I.A. 7372/2021 in CS(COMM) 253/2021

1. This is an application under Order VI Rule 17 of the Code of Civil Procedure, 1908 for amending the plaint. As it has been filed Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI CS(COMM) 253/2021 Page 8 of 10 Signing Date:27.07.2021 08:50:02 before notice has been issued in the plaint, the application is allowed.

2. The amended plaint is taken on record and shall be read in place of the original plaint.

I.A. 6942/2021 in CS(COMM) 253/2021

1. Court fees have been paid.

2. Accordingly, this application has rendered infructuous and is disposed of as such.

I.A. 6941/2021 in CS(COMM) 253/2021

1. Subject to the plaintiffs filing original copy of any dim documents or illegible documents on which they may seek to place reliance within four weeks from today, exemption is granted for the present.

2. The application stands disposed of.

CS(COMM) 253/2021

1. Issue summons.

2. Summons are accepted by Mr. Neeraj Grover on behalf of Defendant No. 1.

3. Let summons issue to the remaining defendants by all modes.

Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI CS(COMM) 253/2021 Page 9 of 10 Signing Date:27.07.2021 08:50:02

4. Written statement, accompanied by affidavit of admission/denial of documents filed by the plaintiffs be filed within a period of four weeks, with advance copy to the learned Counsel for the plaintiffs, who may file replication thereto, if any, accompanied by affidavit of admission/denial of documents filed by the defendants within two weeks thereof.

5. List before the Joint Registrar (Judicial) for completion of pleadings, admission/denial of documents and marking of exhibits on the documents on 17th September, 2021.

6. As electronic copies of CS(COMM) 1469/2016 are now available with the court as well as with learned Counsel for both sides, it need not be separately made available on the next date of hearing.

C. HARI SHANKAR, J.

JULY 23, 2021 dsn Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI CS(COMM) 253/2021 Page 10 of 10 Signing Date:27.07.2021 08:50:02