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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(4)(i) in The Maharashtra Agricultural Lands (Ceiling on Holdings) Setting up Joint Farming Societies Scheme, 1968

(i)the extent and class of land which each member whose name is included in the final list is eligible for grant under sub-clause (2), or sub-clause (3) read with sub-clause (4) of clause 3; and