Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(7) in Adoption Regulations, 2017

(7)Other functions: Every Specialized Adoption Agency shall also:-
(a)organize training and orientation activities to spread awareness about adoption programme;
(b)train its childcare and professional staff about the procedures provided in the provision of these Regulations; and
(c)ensure that each case of inter-country adoption of prospective adoptive parents is disposed of within four months from the date of receipt of application with the assistance of Authorized Foreign Adoption Agency, Authority and State Agency as provided in sub-section (2) of section 62 of the Act.