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[Cites 0, Cited by 0] [Section 61(1)] [Section 61] [Entire Act]

State of Goa - Subsection

Section 61(1)(b) in The Goa, Daman and Diu Shops and Establishments Act, 1973

(b)establishments under the Central and State Governments, local authorities, cantonment authorities, the Reserve Bank of India, a railway administration operating any railway as defined in clause (20) of article 366 of the Constitution;