Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 71(3)] [Section 71] [Entire Act] State of Tamilnadu - Subsection Section 71(3)(g) in Tamil Nadu Value Added Tax Act, 2006 (g)makes any statement or declaration in the application for registration, submitted to the registering authority, which he knows or has reason to believe to be false, or