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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Jharkhand - Subsection

Section 7(4) in The Jharkhand Law Officers (Engagement) Rules, 2018

(4)a Law Officer shall not accept a brief from any person, whether a Petitioner or Respondent, in proceedings initiated in a Election Petition in connection with an Election to Local Authority or the State Legislature or the Parliament;