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Supreme Court - Daily Orders

Commissioner Of Income Tax-Ii, New ... vs M/S Modipon Ltd. on 30 October, 2015

     ITEM NO.5                          REGISTRAR COURT. 1                    SECTION IIIA

                                   S U P R E M E C O U R T O F           I N D I A
                                           RECORD OF PROCEEDINGS


                                     BEFORE THE REGISTRAR MRS. RACHNA GUPTA

     Petition(s) for Special Leave to Appeal (C)                     No(s).    29817/2011


     COMMISSIONER OF INCOME TAX-II, NEW DELHI                                Petitioner(s)

                                                       VERSUS

     M/S MODIPON LTD.                                                        Respondent(s)

     (with office report)


     Date : 30/10/2015 This petition was called on for hearing today.



     For Petitioner(s)
                                         Ms Mansa Singh, Adv.
                                         Mr. B. V. Balaram Das,Adv.


     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The ld. Counsel for the petitioner has requested some more time to file fresh address of the sole respondent. Be furnished within four weeks time. Notice thereafter be issued.

List again on 14.1.2016.

(RACHNA GUPTA) Signature Not Verified Registrar Digitally signed by Hema Joshi Date: 2015.11.03 10:32:27 IST Reason: