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[Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act]

State of Sikkim - Subsection

Section 46(1)(c) in The Sikkim Police Act, 2008

(c)identify performance indicators to evaluate the functioning of the Police Service. These indicators shall, inter alia, include operational efficiency, public satisfaction, victim satisfaction vis-a-vis Police investigation and response, accountability, optimum utilization of resources, and observance of human rights standards; and