(1)In this section, "advertisement" includes -(a)any notice, circular, label, wrapper or other documents;(b)any announcement made orally or by any means of producing or transmitting light, sound or smoke;(c)any exhibition by means of slide or film exhibited on the screen in a cinema licensed under the Chhattisgarh Cinemas (Regulation) Act, 1952 (No. 17 of 1952) or at any other place of entertainment.
