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Kerala High Court

Prasad vs Ifcr India Pvt Ltd on 29 September, 2025

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

                                               2025:KER:72899

          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                          PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

  MONDAY, THE 29TH DAY OF SEPTEMBER 2025 / 7TH ASWINA, 1947

                   WP(C) NO. 2264 OF 2013

PETITIONER/S:

    1    PRASAD
         PARAKKAL HOUSE, CHULANNUR P.O, PALAKKAD 678574

    2    JOBBIB FRANCIS
         NEDUMKALLEL HOUSE, KALLOORKADU P.O, MUVATTUPUZHA,
         ERNAKULAM 686668

    3    LEENSE MATHEW
         MOOZHIKATTU HOUSE, KURUMULLOOR P.O, KOTTAYAM
         686632

    4    MANIKANTA RAO NAKIRIKANTI
         S/O RAJA RAMAKRISHNA RAO, 16-15-13, MOSQUE STREET,
         PONNUR 522124, GUNTUR DIST. ANDHRA PRADESH

    5    LITJI ROSE
         PUTHENVEED, CHEETTHALA P.O, ALAPPUZHA 688524

    6    MRS. ANJALI SUNIL DANEKAR
         F-8, SHIVNAGARI, BEHIND EKALVYA POLYTECHNICLA
         COLLEGE, KOTHRUEL P.O, PUNE 20

    7    AMIT SINGHAI
         C/O DOLOROSA PEREIRA, RADHA APARTMENTS, FLAT NO
         BS-4, AMBAJIM ROA,D FATORDA, AMDGAO, STATE OF GOA

    8    BIBHU DATTA MOHANTY
         NILADRINGAR, BALIMELA, MALKANGIRI, STATE OF ORISSA

    9    M.V. RAJENDRA
         S/O M.V. RATHNAM, W1/94, MULAGUNTAPADU,
         SINGARAYAKOND (P.O), PRAKASHAM (DISTRICT), PIN
         523101, ANDHRA PRADESH
                                                 2025:KER:72899
WP(C) NO.2264 OF 2013

                               2


     0     T. SUMAN
           S/O T. VA MSHEEDHAR, HOUSE NO 4-2-22, KOTHURJANDA,
           WARANGAL (DISTRICT(, ANDHRA PRADESH

    11     V. ANJAN KUMAR
           S/O V EDUKONDALU, LINGAM GUNTALA, AGRAHARAM (P.O),
           NARASARAO, GUNTUR ( DIST), ANDHRA PRADESH

    12     S. SUBHASHINI.
           K.N.R. PATTA (P.O), ANAKAPALLI, VIZAG (DISTRICT),
           ANDHRA PRADESH


           BY ADVS.
           SHRI.P.C.THOMAS
           SRI.ROJO J.THURUTHIPARA



RESPONDENT/S:

     1     IFCR INDIA PVT LTD
           REGD OFFICE 39/ 2583, DIWANS ROAD, COCHIN 682016,
           REPRESENTED BY ITS M.D ANIL JOSEPH

     2     ANIL JOSEPH MANAGING DIRECTOR
           IFCR INDIA PVT LTD,REGD OFFICE 39/ 2583,DIWANS
           ROAD, COCHIN 682016

     3     ANITHA ANIL
           DIRECTOR, IFCR INDIA PVT LTD,REGD OFFICE 39/
           2583,DIWANS ROAD, COCHIN 682016

     4     SUNIL JOSEPH
           IFCR INDIA PVT LTD,REGD OFFICE 39/ 2583,DIWANS
           ROAD, COCHIN 682016

     5     THE BANK OF INDIA
           HEAD OFIFCE STAR HOUSE, C- 5, 5 BLOCK, BANDRA
           KURLA COMPLEX, BANDRA (EAST) MUMBAY 400051,
           REPRESENTED BY ITS CHAIRMAN

     6     THE BANK OF INDIA
           ERNAKULAM BRANCH, SHANMUGHAM ROAD, ERNAKULAM 31,
                                                               2025:KER:72899
WP(C) NO.2264 OF 2013

                                       3
           REPRESENTED BY ITS CHIEF MANAGER

     7     THE BANK OF INDIA
           KARVE ROAD BRANCH, PUNE 411004, STATE OF
           MAHARASHTRA, REPRESENTED BY ITS CHIEF MANAGER

     8     THE STATE OF KERALA
           REPRESENTED BY ITS SECRETARY, MINISTRY OF HOME
           AFFAIRS, SECRETARIATE, THIRUVANANTHAPURAM 695001

     9     THE ADDL. DIRECTOR
           GENERAL OF POLICE (CRIMES), POLICE HEAD QUARTERS,
           THIRUVANANTHAPURAM 695001

     0     CENTRAL BUREAU OF INVESTIGATION
           REPRESENTED BY ITS DIRECTOR, BLOCK NO 4, CGO
           COMPLEX LODHI ROAD, NEW DELHI 110003


           BY ADVS.
           SHRI.ANIL XAVIER (SR.)
           SRI.K.M.ANEESH
           SRI.ADARSH KUMAR
           SRI.E.V.BABYCHAN
           SMT.O.K.DEEPAMOL
           SRI.S.NIKHIL SANKAR
           SHRI.M.RISHIKESH SHENOY



             SR PP SMT SEETHA.S


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   29.09.2025,   THE   COURT    ON       THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
                                                                 2025:KER:72899
WP(C) NO.2264 OF 2013

                                      4
                   P.V. KUNHIKRISHNAN, J.
                 -----------------------------------
                  W.P (C) No.2264 of 2013
                 -----------------------------------
         Dated this the 29th day of September, 2025

                               ORDER

Today when the matter was taken up for consideration, the learned counsel for the petitioners submitted that, the prayer in this writ petition (c) has become infructuous.

Accordingly, this writ petition (c) is dismissed as infructuous.

Sd/-

P.V. KUNHIKRISHNAN JUDGE SSG Judgment reserved NA Date of judgment 29.09.2025 Judgment dictated 29.09.2025 Judgment uploaded 29.09.2025