Kerala High Court
Prasad vs Ifcr India Pvt Ltd on 29 September, 2025
Author: P.V.Kunhikrishnan
Bench: P.V.Kunhikrishnan
2025:KER:72899
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 29TH DAY OF SEPTEMBER 2025 / 7TH ASWINA, 1947
WP(C) NO. 2264 OF 2013
PETITIONER/S:
1 PRASAD
PARAKKAL HOUSE, CHULANNUR P.O, PALAKKAD 678574
2 JOBBIB FRANCIS
NEDUMKALLEL HOUSE, KALLOORKADU P.O, MUVATTUPUZHA,
ERNAKULAM 686668
3 LEENSE MATHEW
MOOZHIKATTU HOUSE, KURUMULLOOR P.O, KOTTAYAM
686632
4 MANIKANTA RAO NAKIRIKANTI
S/O RAJA RAMAKRISHNA RAO, 16-15-13, MOSQUE STREET,
PONNUR 522124, GUNTUR DIST. ANDHRA PRADESH
5 LITJI ROSE
PUTHENVEED, CHEETTHALA P.O, ALAPPUZHA 688524
6 MRS. ANJALI SUNIL DANEKAR
F-8, SHIVNAGARI, BEHIND EKALVYA POLYTECHNICLA
COLLEGE, KOTHRUEL P.O, PUNE 20
7 AMIT SINGHAI
C/O DOLOROSA PEREIRA, RADHA APARTMENTS, FLAT NO
BS-4, AMBAJIM ROA,D FATORDA, AMDGAO, STATE OF GOA
8 BIBHU DATTA MOHANTY
NILADRINGAR, BALIMELA, MALKANGIRI, STATE OF ORISSA
9 M.V. RAJENDRA
S/O M.V. RATHNAM, W1/94, MULAGUNTAPADU,
SINGARAYAKOND (P.O), PRAKASHAM (DISTRICT), PIN
523101, ANDHRA PRADESH
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WP(C) NO.2264 OF 2013
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0 T. SUMAN
S/O T. VA MSHEEDHAR, HOUSE NO 4-2-22, KOTHURJANDA,
WARANGAL (DISTRICT(, ANDHRA PRADESH
11 V. ANJAN KUMAR
S/O V EDUKONDALU, LINGAM GUNTALA, AGRAHARAM (P.O),
NARASARAO, GUNTUR ( DIST), ANDHRA PRADESH
12 S. SUBHASHINI.
K.N.R. PATTA (P.O), ANAKAPALLI, VIZAG (DISTRICT),
ANDHRA PRADESH
BY ADVS.
SHRI.P.C.THOMAS
SRI.ROJO J.THURUTHIPARA
RESPONDENT/S:
1 IFCR INDIA PVT LTD
REGD OFFICE 39/ 2583, DIWANS ROAD, COCHIN 682016,
REPRESENTED BY ITS M.D ANIL JOSEPH
2 ANIL JOSEPH MANAGING DIRECTOR
IFCR INDIA PVT LTD,REGD OFFICE 39/ 2583,DIWANS
ROAD, COCHIN 682016
3 ANITHA ANIL
DIRECTOR, IFCR INDIA PVT LTD,REGD OFFICE 39/
2583,DIWANS ROAD, COCHIN 682016
4 SUNIL JOSEPH
IFCR INDIA PVT LTD,REGD OFFICE 39/ 2583,DIWANS
ROAD, COCHIN 682016
5 THE BANK OF INDIA
HEAD OFIFCE STAR HOUSE, C- 5, 5 BLOCK, BANDRA
KURLA COMPLEX, BANDRA (EAST) MUMBAY 400051,
REPRESENTED BY ITS CHAIRMAN
6 THE BANK OF INDIA
ERNAKULAM BRANCH, SHANMUGHAM ROAD, ERNAKULAM 31,
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REPRESENTED BY ITS CHIEF MANAGER
7 THE BANK OF INDIA
KARVE ROAD BRANCH, PUNE 411004, STATE OF
MAHARASHTRA, REPRESENTED BY ITS CHIEF MANAGER
8 THE STATE OF KERALA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HOME
AFFAIRS, SECRETARIATE, THIRUVANANTHAPURAM 695001
9 THE ADDL. DIRECTOR
GENERAL OF POLICE (CRIMES), POLICE HEAD QUARTERS,
THIRUVANANTHAPURAM 695001
0 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS DIRECTOR, BLOCK NO 4, CGO
COMPLEX LODHI ROAD, NEW DELHI 110003
BY ADVS.
SHRI.ANIL XAVIER (SR.)
SRI.K.M.ANEESH
SRI.ADARSH KUMAR
SRI.E.V.BABYCHAN
SMT.O.K.DEEPAMOL
SRI.S.NIKHIL SANKAR
SHRI.M.RISHIKESH SHENOY
SR PP SMT SEETHA.S
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 29.09.2025, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
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P.V. KUNHIKRISHNAN, J.
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W.P (C) No.2264 of 2013
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Dated this the 29th day of September, 2025
ORDER
Today when the matter was taken up for consideration, the learned counsel for the petitioners submitted that, the prayer in this writ petition (c) has become infructuous.
Accordingly, this writ petition (c) is dismissed as infructuous.
Sd/-
P.V. KUNHIKRISHNAN JUDGE SSG Judgment reserved NA Date of judgment 29.09.2025 Judgment dictated 29.09.2025 Judgment uploaded 29.09.2025