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[Cites 0, Cited by 8] [Entire Act]

State of Tamilnadu - Section

Section 26 in Tamil Nadu Private Schools (Regulation) Act, 2018

26. Fees.

- No private school shall collect any other charge or receive any other payment by whatever name called, except the fee fixed by the fee Determination Committee constituted under the Tamil Nadu Schools (Regulation of collection of fee) Act, 2009 (Tamil Nadu Act 22 of 2009).