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State of Assam - Section

Section 9 in Assam Excise Rules, 1945

9. Duty on excess transit wastage.

- The importers shall be liable to pay duty on excess transit wastages, if any, to the Province of export if a claim is made therefor. In that case he will be allowed to set off against that claimed amount of duty pre paid by him on the quantity representing the excess loss in transit.B. - Procedure if the duty be pre-paid in the Province of export