Chattisgarh High Court
Baijnath Patel vs Collector Mahasamund 33 Wps/925/2019 ... on 13 February, 2019
Bench: Ajay Kumar Tripathi, Parth Prateem Sahu
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NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
MCC No. 121 of 2019
Baijnath Patel S/o Late Shri Puran Lal Patel Aged About 50 Years Sarpanch of
Village Panchayat Kadadarha, P.S. and Tahsil Bagbahara, District
Mahasamund, Chhattisgarh.
---- Applicant
Versus
1. Collector Mahasamund District Mahasamund, Chhattisgarh.
2. Sub Division Officer (Revenue) Mahasamund, District Mahasamund,
Chhattisgarh.
3. Tahsildar Mahasamund, District Mahasamund, Chhattisgarh.
4. Smt. Bed Bai Patel W/o Devlal Patel Aged About 32 Years Up Sarpanch
5. Smt. Mamta Sabar W/o Ravishankar Aged About 25 Years Panch
6. Hemchand Sabar S/o Jagat Ram Aged About 38 Years Panch
7. Bhuneshwar Patel S/o Deendayal Patel Aged About 36 Years Panch
8. Shekhar S/o Daulatram Aged About 32 Years Panch
9. Kushal Ram Sahu S/o Chhaganlal Aged About 50 Years Panch
10. Smt. Champeshwari W/o Manoj Kumar Sabar Aged About 26 Years Panch
11. Smt. Prembai W/o Kheduram Sahu Aged About 53 Years Panch
12. Narendra Kumar Sahu S/o Tike Lal Aged About 30 Years Panch
13. Smt. Suraj Bai W/o Arun Kumar Sahu Aged About 35 Years Panch
14. Smt. Mehatarin Tande W/o Purshottam Tande Aged About 56 Years Panch
15. Smt. Vimla Bai W/o Devlal Sahu Aged About 38 Years Panch
No. 4 to 15 all R/o Village Panchayat Kadadarha P.S. and Tahsil Bagbahara,
District Mahasamund, Chhattisgarh
---- Non-Applicants
For Applicant : Shri V.K. Pandey, Advocate.
For Respondents No. 1 to 3/State : Shri Vivek Sharma, Panel Lawyer.
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Hon'ble Shri Ajay Kumar Tripathi, Chief Justice Hon'ble Shri Justice Parth Prateem Sahu Order on Board Per Ajay Kumar Tripathi, Chief Justice 13.02.2019
1. For the reasons indicated in the paragraph 3 of the restoration application WA No. 116 of 2017 is restored to its original number.
Sd/- Sd/-
(Ajay Kumar Tripathi) (Parth Prateem Sahu)
Chief Justice Judge
Brijmohan