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Madhya Pradesh High Court

Puran vs The State Of Madhya Pradesh on 25 June, 2025

Author: Subodh Abhyankar

Bench: Subodh Abhyankar

1 MCRC-24488-2025 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 24488 of 2025 (PURAN Vs THE STATE OF MADHYA PRADESH ) Dated : 25-06-2025 Parties through their counsel.

Let the matter be listed on 11/07/2025.

(SUBODH ABHYANKAR) JUDGE krjoshi Signature Not Verified Signed by: KHEMRAJ JOSHI Signing time: 07-07-2025 18:27:26