Madhya Pradesh High Court
Puran vs The State Of Madhya Pradesh on 25 June, 2025
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 MCRC-24488-2025 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 24488 of 2025 (PURAN Vs THE STATE OF MADHYA PRADESH ) Dated : 25-06-2025 Parties through their counsel.
Let the matter be listed on 11/07/2025.
(SUBODH ABHYANKAR) JUDGE krjoshi Signature Not Verified Signed by: KHEMRAJ JOSHI Signing time: 07-07-2025 18:27:26