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State of Jharkhand - Section

Section 684 in Bihar Education Code, 1961

684. List of Schools eligible.

- Each District Education Officer should publish annually in the Gazette list of the recognised Middle Schools in each district corrected up to April the first. No school should be allowed to send up candidates for scholarships unless its name is included on April the first of the year in which the examination takes place, in the appropriate list,(G. O. no. 2935-E., dated the 5th May, 1949.)