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State of Rajasthan - Section

Section 21 in The Rajasthan Civil Services (Departmental Examinations) Rules, 1959

21. Honorarium payable to Paper setters. Examiners, Superintendents of Examinations and Invigilators.

- The Registrar shall arrange for payment of honorarium to the paper setters, Examiners, Examination Superintendents and Invigilators in accordance with the scales approved by the Government.