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Supreme Court - Daily Orders

Suraj Pal Singh vs State Of Rajasthan on 31 January, 2014

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ITEM NO.31                  Court No.4               SECTION II


              S U P R E M E    C O U R T   O F    I N D I A
                            RECORD OF PROCEEDINGS


Petition(s) for Special Leave to Appeal (Crl)... 2014
                                      CRLMP.NO(s). 1296


(From the judgement and order dated 13/09/2013 in SBCRM          No.6947/2013,   of
The HIGH COURT OF RAJASTHAN AT JODHPUR)


SURAJ PAL SINGH & ANR.                                 Petitioner(s)


                   VERSUS


STATE OF RAJASTHAN                                     Respondent(s)


CRLMP 1296/2014
(With appln(s) for c/delay in filing SLP)


Date: 31/01/2014    This Petition was called on for hearing today.


CORAM :
          HON’BLE DR. JUSTICE B.S. CHAUHAN
          HON’BLE MR. JUSTICE J. CHELAMESWAR


For Petitioner(s)           Mr.   Kumar Kartikay, Adv.
                            Mr.   H.D. Thanvi, Adv.
                            Ms.   Preeti Thanvi, Adv.
                            Mr.   Himanshu Singh Dhillon, Adv.
                            Mr.   Pushpinder Singh, Adv.
                            Mr.   Sarad Kumar Singhania,Adv.


For Respondent(s)


             UPON hearing counsel the Court made the following
                                 O R D E R

Delay condoned.

The special leave petition is dismissed.

| (DEEPAK MANSUKHANI) |(M.S. NEGI) | | Court Master | Assistant Registrar |