Supreme Court - Daily Orders
Suraj Pal Singh vs State Of Rajasthan on 31 January, 2014
ê
ITEM NO.31 Court No.4 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl)... 2014
CRLMP.NO(s). 1296
(From the judgement and order dated 13/09/2013 in SBCRM No.6947/2013, of
The HIGH COURT OF RAJASTHAN AT JODHPUR)
SURAJ PAL SINGH & ANR. Petitioner(s)
VERSUS
STATE OF RAJASTHAN Respondent(s)
CRLMP 1296/2014
(With appln(s) for c/delay in filing SLP)
Date: 31/01/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE DR. JUSTICE B.S. CHAUHAN
HON’BLE MR. JUSTICE J. CHELAMESWAR
For Petitioner(s) Mr. Kumar Kartikay, Adv.
Mr. H.D. Thanvi, Adv.
Ms. Preeti Thanvi, Adv.
Mr. Himanshu Singh Dhillon, Adv.
Mr. Pushpinder Singh, Adv.
Mr. Sarad Kumar Singhania,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
| (DEEPAK MANSUKHANI) |(M.S. NEGI) | | Court Master | Assistant Registrar |