Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Patna High Court - Orders

Branch Manager Oriental Insurance ... vs Basmati Devi & Ors on 6 July, 2017

Author: Rajendra Menon

Bench: Chief Justice

                     IN THE HIGH COURT OF JUDICATURE AT PATNA
                                     Miscellaneous Appeal No.576 of 2016
                   ======================================================
                   Branch Manager Oriental Insurance Company Ltd.
                                                                      .... .... Appellant/s
                                                    Versus
                   Basmati Devi & Ors
                                                                     .... .... Respondent/s
                   ======================================================
                   Appearance :
                   For the Appellant/s    :    Mr. Durgesh Kumar Singh, Advocate
                   For the Respondent/s     : Mr.
                   ======================================================
                   CORAM: HONOURABLE THE CHIEF JUSTICE
                                               ORAL ORDER

4     06-07-2017

As prayed for, four weeks' time is granted to make good the defect/s pointed out by the office.

(Rajendra Menon, CJ) K.C.jha/-

U