Patna High Court - Orders
Branch Manager Oriental Insurance ... vs Basmati Devi & Ors on 6 July, 2017
Author: Rajendra Menon
Bench: Chief Justice
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.576 of 2016
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Branch Manager Oriental Insurance Company Ltd.
.... .... Appellant/s
Versus
Basmati Devi & Ors
.... .... Respondent/s
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Appearance :
For the Appellant/s : Mr. Durgesh Kumar Singh, Advocate
For the Respondent/s : Mr.
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CORAM: HONOURABLE THE CHIEF JUSTICE
ORAL ORDER
4 06-07-2017As prayed for, four weeks' time is granted to make good the defect/s pointed out by the office.
(Rajendra Menon, CJ) K.C.jha/-
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