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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(76) in The Chandernagore Municipal Corporation Act, 1990

(76)"workshop" means any premises (including the precincts thereof [* * *] [Words 'other than a factory' omitted by West Bengal Act 5 of 1994.] wherein any industrial process is carried on [, and includes a Factory;] [Words inserted by West Bengal Act 5 of 1994.]