Allahabad High Court
Nirankar Prasad vs Deputy Director Consolidation, ... on 20 July, 2010
Court No. - 19 Case :- CONSOLIDATION No. - 1351 of 1982 Petitioner :- Nirankar Prasad Respondent :- Deputy Director Consolidation, Faizabad And Others Petitioner Counsel :- S.Mohan,R.K.SriVastaVa Respondent Counsel :- A.S.Chaudhary,C.S.C. Hon'ble S.C. Chaurasia J.
On the illness slip of Sri S. Mohan, learned counsel for petitioner, case is adjourned.
List in the next cause list. Order Date :- 20.7.2010 psd