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[Cites 0, Cited by 0] [Section 151(1)] [Section 151] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 151(1)(i) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(i)when any information as to the commission of any such offence is given against any person by name and the case is not of a serious nature; or