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[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

State of West Bengal - Subsection

Section 60(1)(a) in New Town, Kolkata Development Authority Act, 2007

(a)the size or sizes and the number of plots into which the land is proposed to be divided for the erection of blinding thereon and the purpose or purposes for which such buildings arc to be used ;