Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 10 in The Chhattisgarh Municipal Services (Scale of Pay and Allowances) Rules, 1967 10. Absorption of employees holding unequated post. - Employees working on posts on which equation has not been made as per Rule 7 will be absorbed against their present posts.
