Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 184(3)] [Section 184] [Entire Act] State of West Bengal - Subsection Section 184(3)(a) in West Bengal Co-operative Societies Rules, 2011 (a)fifty per centof the surplus assets shall be credited to the Co-operative Education Fund maintained by the Co-operative Education Fund Committee and