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State of Arunachal Pradesh - Section

Section 54 in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

54. Members, Officers and Officials of the Board and Committee to be public servants.

- All members, officers and servants of the Board and the committee shall be deemed to be public servant within the meaning of section 21 of the Indian Penal Code 1860,