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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(1) in Dangerous Goods (Arrival, Receipt, Transport, Handling and Storage), in Jawaharlal Nehru Port Regulations, 2007

(1)No person shall commit or attempt to commit any act which may tend to cause a fire or explosion or spill causing pollution in or about any place in the port area where dangerous goods are handled, stored or transported :Provided that nothing in this sub-regulation shall apply to any act which is necessary for the purpose of the storage, handling daring transport of dangerous goods within the port area.