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[Cites 0, Cited by 0] [Section 760(1)] [Section 760] [Entire Act]

State of Uttar Pradesh - Subsection

Section 760(1)(a) in Rules under the United Provinces Excise Act, 1910

(a)on account of the manufactured spirit not conforming to the prescribed specifications, due to the negligence and inefficiency of the distillers or bad and defective storage conditions resulting in discolouration of spirit, fall in strength, or such other defects.