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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Odisha - Subsection

Section 34(2)(k) in The Orissa Labour Welfare Fund Act, 1996

(k)the publication of the report of the activities of bodies financed from the Fund together with a statement of receipts and expenditure of the Fund and statement of accounts;