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[Cites 0, Cited by 0] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(2) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(2)Cold drinking water shall be laid on to taps in the galleys and pantries, and in the mess rooms provided for those members of the crew of whose use and service pantries are not provided.