Section 13(5)(e) in Cochin Port Trust (Handling Freight Containers Carrying Dangerous or Hazardous Cargo) Regulations, 2019

[Cites 0, Cited by 0] [Section 13(5)] [Section 13] [Entire Act]

(e)dangerous goods, which may suffer damage by taint, odour or contamination to other products, shall not be stuffed in the same container as goods;

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