Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 204(1)] [Section 204] [Entire Act]

State of Himachal Pradesh - Subsection

Section 204(1)(d) in The Himachal Pradesh Municipal Corporation Act, 1994

(d)the ventilation and the space to be left about the building to secure the free circulation of air and for the prevention of fire ;