Patna High Court - Orders
Khurshid Anwar vs Md. Serajuddin on 16 February, 2026
Author: Khatim Reza
Bench: Khatim Reza
IN THE HIGH COURT OF JUDICATURE AT PATNA
SECOND APPEAL No.95 of 2018
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1. Khurshid Anwar Son of Nazeer Ahmad, Resident of Mohalla - Fasahat Ka
Maidan, Police Station - Chowk, Patna City, P.O. Jhauganj, Patna City,
District- Patna.
2. Parwez Anwar Son of Nazeer Ahmad, Resident of Mohalla - Fasahat Ka
Maidan, Police Station - Chowk, Patna City, P.O. Jhauganj, Patna City,
District- Patna.
3. Jawed Anwar Son of Nazeer Ahmad, Resident of Mohalla - Fasahat Ka
Maidan, Police Station - Chowk, Patna City, P.O. Jhauganj, Patna City,
District- Patna.
4. Nausad Anwar Son of nazeer Ahmad, Resident of Mohalla - Fasahat Ka
Maidan, Police Station - Chowk, Patna City, P.O. Jhauganj, Patna City,
District- Patna.
5. Samsad Anwar Son of Nazeer Ahmad, Resident of Mohalla - Fasahat Ka
Maidan, Police Station - Chowk, Patna City, P.O. Jhauganj, Patna City,
District- Patna.
6. Shahnawaj Anwar Son of nazeer Ahmad, Resident of Mohalla - Fasahat Ka
Maidan, Police Station - Chowk, Patna City, P.O. Jhauganj, Patna City,
District- Patna.
7. Saheen Jabeen Wife of Md. Jahangir Alam, Resident of Mohalla - Fasahat
Ka Maidan, Police Station - Chowk, Patna City, P.O. Jhauganj, Patna City,
District- Patna.
8. Mahajabeen Naaj D/o Nazeer Ahmad, Resident of Mohalla - Fasahat Ka
Maidan, Police Station - Chowk, Patna City, P.O. Jhauganj, Patna City,
District- Patna.
9. Nazeer Ahmad Son of late Noor Mohammad, Resident of Mohalla - Fasahat
Ka Maidan, Police Station - Chowk, Patna City, P.O. Jhauganj, Patna City,
District- Patna.
... ... Appellant/s
Versus
1. Md. Serajuddin Son of late Mannu Mian, Resident of Mohalla - Fasahat Ka
Maidan, Police Station - Chowk, Patna City, P.O. Jhauganj, Patna City,
District- Patna.
2. Md. Suleman Son of late Md. Kurban, Resident of Mohalla - Fasahat Ka
Maidan, Police Station - Chowk, Patna City, P.O. Jhauganj, Patna City,
District- Patna.
3. Md. Danis Son of Late Md. Washi, Resident of Mohalla - Fasahat Ka
Maidan, Police Station - Chowk, Patna City, P.O. Jhauganj, Patna City,
District- Patna.
4. Md. Gyass Son of Late Md. Washi, Resident of Mohalla - Fasahat Ka
Maidan, Police Station - Chowk, Patna City, P.O. Jhauganj, Patna City,
District- Patna.
5. Lalla Son of Md. Washi, Resident of Mohalla - Fasahat Ka Maidan, Police
Patna High Court SA No.95 of 2018(12) dt.16-02-2026
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Station - Chowk, Patna City, P.O. Jhauganj, Patna City, District- Patna.
6. Guriya D/o Late Md. Washi, Resident of Mohalla - Fasahat Ka Maidan,
Police Station - Chowk, Patna City, P.O. Jhauganj, Patna City, District-
Patna.
... ... Respondent/s
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Appearance :
For the Appellant/s : Mr. Shailendra Kumar Sinha, Advocate
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE KHATIM REZA
ORAL ORDER
12 16-02-2026At the very outset, learned counsel for the appellants submitted that the matter has been compromised between the parties outside the Court. As such, he wants to withdraw the instant Second Appeal.
2. In such view of the matter, the instant Second Appeal is dismissed as withdrawn.
(Khatim Reza, J) Sankalp/-
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