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Patna High Court - Orders

Khurshid Anwar vs Md. Serajuddin on 16 February, 2026

Author: Khatim Reza

Bench: Khatim Reza

         IN THE HIGH COURT OF JUDICATURE AT PATNA
                         SECOND APPEAL No.95 of 2018
     ======================================================
1.    Khurshid Anwar Son of Nazeer Ahmad, Resident of Mohalla - Fasahat Ka
      Maidan, Police Station - Chowk, Patna City, P.O. Jhauganj, Patna City,
      District- Patna.
2.   Parwez Anwar Son of Nazeer Ahmad, Resident of Mohalla - Fasahat Ka
     Maidan, Police Station - Chowk, Patna City, P.O. Jhauganj, Patna City,
     District- Patna.
3.   Jawed Anwar Son of Nazeer Ahmad, Resident of Mohalla - Fasahat Ka
     Maidan, Police Station - Chowk, Patna City, P.O. Jhauganj, Patna City,
     District- Patna.
4.   Nausad Anwar Son of nazeer Ahmad, Resident of Mohalla - Fasahat Ka
     Maidan, Police Station - Chowk, Patna City, P.O. Jhauganj, Patna City,
     District- Patna.
5.   Samsad Anwar Son of Nazeer Ahmad, Resident of Mohalla - Fasahat Ka
     Maidan, Police Station - Chowk, Patna City, P.O. Jhauganj, Patna City,
     District- Patna.
6.   Shahnawaj Anwar Son of nazeer Ahmad, Resident of Mohalla - Fasahat Ka
     Maidan, Police Station - Chowk, Patna City, P.O. Jhauganj, Patna City,
     District- Patna.
7.   Saheen Jabeen Wife of Md. Jahangir Alam, Resident of Mohalla - Fasahat
     Ka Maidan, Police Station - Chowk, Patna City, P.O. Jhauganj, Patna City,
     District- Patna.
8.   Mahajabeen Naaj D/o Nazeer Ahmad, Resident of Mohalla - Fasahat Ka
     Maidan, Police Station - Chowk, Patna City, P.O. Jhauganj, Patna City,
     District- Patna.
9.   Nazeer Ahmad Son of late Noor Mohammad, Resident of Mohalla - Fasahat
     Ka Maidan, Police Station - Chowk, Patna City, P.O. Jhauganj, Patna City,
     District- Patna.

                                                             ... ... Appellant/s
                                     Versus
1.   Md. Serajuddin Son of late Mannu Mian, Resident of Mohalla - Fasahat Ka
     Maidan, Police Station - Chowk, Patna City, P.O. Jhauganj, Patna City,
     District- Patna.
2.   Md. Suleman Son of late Md. Kurban, Resident of Mohalla - Fasahat Ka
     Maidan, Police Station - Chowk, Patna City, P.O. Jhauganj, Patna City,
     District- Patna.
3.   Md. Danis Son of Late Md. Washi, Resident of Mohalla - Fasahat Ka
     Maidan, Police Station - Chowk, Patna City, P.O. Jhauganj, Patna City,
     District- Patna.
4.   Md. Gyass Son of Late Md. Washi, Resident of Mohalla - Fasahat Ka
     Maidan, Police Station - Chowk, Patna City, P.O. Jhauganj, Patna City,
     District- Patna.
5.   Lalla Son of Md. Washi, Resident of Mohalla - Fasahat Ka Maidan, Police
             Patna High Court SA No.95 of 2018(12) dt.16-02-2026
                                                         2/2




                    Station - Chowk, Patna City, P.O. Jhauganj, Patna City, District- Patna.
              6.    Guriya D/o Late Md. Washi, Resident of Mohalla - Fasahat Ka Maidan,
                    Police Station - Chowk, Patna City, P.O. Jhauganj, Patna City, District-
                    Patna.

                                                             ... ... Respondent/s
                   ======================================================
                   Appearance :
                   For the Appellant/s       :        Mr. Shailendra Kumar Sinha, Advocate
                   For the Respondent/s      :        Mr.
                   ======================================================
                   CORAM: HONOURABLE MR. JUSTICE KHATIM REZA
                                         ORAL ORDER

12   16-02-2026

At the very outset, learned counsel for the appellants submitted that the matter has been compromised between the parties outside the Court. As such, he wants to withdraw the instant Second Appeal.

2. In such view of the matter, the instant Second Appeal is dismissed as withdrawn.

(Khatim Reza, J) Sankalp/-

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