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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(3) in Chhattisgarh Dangerous Machines (Regulation) Rules, 2016

(3)Registration number of every dangerous machine shall be distinctively marked, in Roman-script with black colour on white black ground of 10" x 15" area on the body of machine or on a place permanently fixed on the machine.